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Atul And Arkade Realty vs I.A.And I.C. Private Ltd. And 2 Ors
2022 Latest Caselaw 2727 Bom

Citation : 2022 Latest Caselaw 2727 Bom
Judgement Date : 21 March, 2022

Bombay High Court
Atul And Arkade Realty vs I.A.And I.C. Private Ltd. And 2 Ors on 21 March, 2022
Bench: N. J. Jamadar
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

       ARBITRATION APPLICATION NO. 72 OF 2013

 Atul And Arkade Realty                                 ....PETITIONER
               V/S
 I.a.and I.c. Private Ltd. And 2 Ors.                 ....RESPONDENT

Mr. Aspi Chinoy, Senior Advocate, Mr. Pranav Dessai, Mr. Krishna Balaji Moorthy, Mr. Shekhar Bishnoi, i/b. Wadia Ghandy, for Applicant.

Ms. Mamta Sadh, i/b. Mr. S.G. Lakhani, for Respondents.

        CORAM :                HON'BLE SHRI JUSTICE N. J. JAMADAR J
        DATE :                 21st March, 2022
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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