Citation : 2022 Latest Caselaw 7037 Bom
Judgement Date : 21 July, 2022
34-comss-23-2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUMMARY SUIT NO.23 OF 2022
Ashutosh Bhatt and Co. and Others ...Plaintiff
vs.
Rajesh Harish Sharma ...Defendant
Mr. Ramiz Shaikh, for the Plaintiff
Mr. Thakordas Madgavkar, for the Defendant.
CORAM : N. J. JAMADAR, J.
DATE : JULY 21, 2022 P.C.:
1. Heard the learned counsel for the plaintiff.
2. Learned counsel seeks time to serve the Summons for
Judgment on the defendant.
3. List on ...August, 2022.
4. In the meanwhile, the plaintiff shall serve the Summons for
Judgment on the defendant.
(N. J. JAMADAR, J.)
Vishal Parekar, P.A. ...1
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