Vandana Ramnaval Jaiswar vs State Common Entrance Cell Thr. ...
2022 Latest Caselaw 13424 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                 WRIT PETITION NO. 568 OF 2022

 Vandana Ramnaval Jaiswar                    ....PETITIONER
           V/S
 State Common Entrance Cell Thr. Commissioner
                                          ....RESPONDENT

And Ors

Ms. Shraddha Dubepatil i/by Jay and Co.for Petitioner Smt. P. J. Gawhane AGP for Respondent no. 1 Mr. Lancy D'souza a/w Deepika Agarwal i/by V. M. Parkar for Respondent no. 2 Mr. Sameer P. Khedekar for Respondent no. 5

CORAM : HON'BLE SHRI JUSTICE NITIN W. SAMBRE & HON'BLE JUSTICE SHARMILA U. DESHMUKH, JJ DATE : 21st December, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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