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Nazmabi W/O. Sayyad Raheman vs The State Of Maharashtra
2022 Latest Caselaw 12973 Bom

Citation : 2022 Latest Caselaw 12973 Bom
Judgement Date : 13 December, 2022

Bombay High Court
Nazmabi W/O. Sayyad Raheman vs The State Of Maharashtra on 13 December, 2022
Bench: R. G. Avachat, R. M. Joshi
                                                          913.1.APEAL.491.2019+.doc




              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD

                        CRIMINAL APPEAL NO. 491 OF 2019
                                      WITH
                        CRIMINAL APPEAL NO. 355 OF 2017

              NAZMABI W/O. SAYYAD RAHEMAN
                         VERSUS
                THE STATE OF MAHARASHTRA
                           ...

Mr. N.S. Ghanekar, Advocate for the Appellant in Criminal Appeal No. 491 of 2019. Mr. Shrikishan S. Shinde, Advocate for the Appellant in Criminal Appeal No. 355 of 2019. Mr. M.M. Narwade, APP, for the Respondent - State.

...

CORAM : R.G. AVACHAT & R.M. JOSHI, JJ

DATE : DECEMBER 13, 2022.

PER COURT :

1. Reserved for judgment.

(R.M. JOSHI, J.) (R.G. AVACHAT, J.) Malani

 
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