Bombay High Court
Axis Bank Ltd vs Pfs Supplier And Anr on 19 April, 2022
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ADMIRALTY & VICE-ADMIRALTY JURISDICTION
[ COMMERCIAL DIVISION ]
NOTICE OF MOTION NO.1026 OF 2019 IN COMMERCIAL ADMIRALTY SUIT NO.26 OF 2018
Axis Bank .. Applicant-Plaintiff
Vs.
PFS Supplier and Anr. .. Defendants
ALONG WITH
INTERIM APPLICATION NO.191 OF 2019 IN NOTICE OF MOTION NO.1026 OF 2019
Manoj Kumar and Ors. .. Applicants
In the matter between
Axis Bank Ltd. .. Plaintiff
Vs.
PFS Supplier and Anr. .. Defendants
ALONG WITH
ADMIRALTY SUIT NO.42 OF 2019 a/w. INTERIM APPLICATION (LODGING) NO.9509 OF 2022
Sohan Lal .. Plaintiff-Applicant
Vs.
M.V. PFS Courage (IMO No.9428566) & Ors. .. Defendants
ALONG WITH
ADMIRALTY SUIT NO.43 OF 2019 a/w. INTERIM APPLICATION (LODGING) NO.12369 OF 2022
Ajit Kumar .. Plaintiff-Applicant
Vs.
M.V. PFS Supplier (IMO No.9221176) & Ors. .. Defendants
ALONG WITH
COMM. ADMIRALTY SUIT NO.45 OF 2019 a/w. INTERIM APPLICATION NO.3172 OF 2021
COMM. ADMIRALTY SUIT NO.46 OF 2019 a/w. INTERIM APPLICATION NO.3171 OF 2021
COMM. ADMIRALTY SUIT NO.47 OF 2019 a/w. INTERIM APPLICATION NO.3176 OF 2021
QBE UK Ltd.
(Formerly known as QBE Insurance (Europe) Ltd.) & Ors. .. Plaintiffs-Applicants
Vs.
Sale Proceeds of PFS Courage (IMO No.9428566) & Anr. .. Defendants
Sale Proceeds of PFS Supplier and Anr. .. Defendants
Sale Proceeds of PFS Brave and Anr. .. Defendants
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ALONG WITH
ADMIRALTY SUIT NO.1 OF 2021 a/w. INTERIM APPLICATION (L) NO.9490 OF 2022
Tejash Gajanan Baingh & Ors. .. Plaintiffs-Applicants
Vs.
M.V. PS Courage (IMO No.9428566) & Anr. .. Defendants
ALONG WITH
ADMIRALTY SUIT NO.1 OF 2020 a/w. INTERIM APPLICATION NO.1332 OF 2022
ADMIRALTY SUIT NO.2 OF 2020 a/w. INTERIM APPLICATION (L) NO.9488 OF 2022
Zakir Hussain .. Plaintiff-Applicant
Vs.
M.V. PFS Supplier (IMO No.9221176) & Anr. .. Defendants
M.V. PFS Brave (IMO No.9428580) & Anr. .. Defendants
ALONG WITH
COMM. ADMIRALTY SUIT NO.24 OF 2018 a/w. INTERIM APPLICATION NO.1323 OF 2022
ADMIRALTY SUIT NO.20 OF 2018 a/w. INTERIM APPLICATION (L) NO.9506 OF 2022
ADMIRALTY SUIT NO.27 OF 2018 a/w. INTERIM APPLICATION (L) NO.9345 OF 2022
Manoj Kumar and Ors. .. Plaintiffs-Applicants
Vs.
M.V. PFS Brave (IMO No.9428580) & Ors. .. Defendants
M.V. PFS Courage and Ors. .. Defendants
M.V. PFS Supplier (IMO No.9221176) & Ors. .. Defendants
ALONG WITH
NOTICE OF MOTION NO.595 OF 2019 IN COMM. ADMIRALTY SUIT NO.24 OF 2018
Ashok Kumar Agarwal(Ex-Director of PFS Ltd.) .. Applicant
ALONG WITH
COMM. ADMIRALTY SUIT NO.13 OF 2020 a/w. INTERIM APPLICATION NO.1219 OF 2022
COMM. ADMIRALTY SUIT NO.56 OF 2019 a/w. INTERIM APPLICATION NO.1224 OF 2022
Argosy Shipping Agency Pvt. Ltd. .. Plaintiff-Applicant
Vs.
M.V. PFS Courage & Anr. .. Defendants
M.V. PFS Brave & Anr. .. Defendants
ALONG WITH
ADMIRALTY SUIT NO.61 OF 2018 a/w. INTERIM APPLICATION (L) NO.9500 OF 2022
Devaram Gaura and Ors. .. Plaintiffs-Applicants
Vs.
M.V. PFS Supplier & Ors. .. Defendants
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ALONG WITH
ADMIRALTY SUIT NO.64 OF 2018 a/w. INTERIM APPLICATION (L) NO.9341 OF 2022
Kaushal Narayan Prasad and Ors. .. Plaintiffs-Applicants
Vs.
M.V. PFS Brave (IMO No.948580) & Ors. .. Defendants
ALONG WITH
ADMIRALTY SUIT NO.63 OF 2018 a/w. INTERIM APPLICATION (L) NO.9482 OF 2022
Sushil Kaushik and Ors. .. Plaintiffs-Applicants
Vs.
M.V. PFS Courage (IMO No.9428566) & Ors. .. Defendants
ALONG WITH
ADMIRALTY SUIT NO.19 OF 2018 a/w. INTERIM APPLICATION (L) NO.9339 OF 2022
Mrityunjay K. Singh and Ors. .. Plaintiffs-Applicants
Vs.
M.V. PFS Courage & Ors. .. Defendants
Mr. Abhishek Khare, with Mr. R.P. Shirole, i/by Khare Legal Chambers, for the
Plaintiffs in COMAS/26/2018; ADMS/42/2019; ADMS/1/2020;
ADMS/2/2020; ADMS/24/2018 and ADMS/43/2019.
Mr. Prathamesh Kamat, with Mr. Jithin Jose and Mr. Yash Ayya, i/by
Mr. Harsh Pratap, for the Plaintiffs-Applicants in COMAS/45/2019;
COMAS/46/2019 and COMAS/47/2019.
Ms. Vidisha Rohira, with Ms. T. Zariwala, i/by Vidhii Partners, for the
Applicant in NMCD/1026/2019.
Ms. Reena Lange, with Ms. Monali Solanki, i/by PMH Law, for the Applicant in
NMCD/595/2019.
CORAM : A. K. MENON, J.
DATE : 19TH APRIL, 2022.
P.C. :
1. None present for the defendants.
2. Mr. Khare states that all the interim applications seeking summary
judgments in these matters, except IA/191/2019 and NMCD/1026/2019 filed
by Axis Bank.
17-NMCD-1026-2019-Group.doc
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3. Affidavits-of-service to be filed on or before 21 st April 2022. Original
contracts of employment shall be filed on the next date.
4. S.O. to 26th April 2022 at 2:30 p.m.
(A.K. MENON, J.)
Digitally signed
SNEHA by SNEHA
ABHAY
ABHAY DIXIT
Date:
17-NMCD-1026-2019-Group.doc
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2022.04.19
DIXIT 16:50:07
+0530
