Parasram H Bhojwani vs Pravinchand Sehgal And 2 Ors
2021 Latest Caselaw 16392 Bom

                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  ORDINARY ORIGINAL CIVIL JURISDICTION
                                                        [ COMMERCIAL DIVISION ]

                                          INTERIM APPLICATION (LODGING) NO.2753 OF 2020
                                                                   IN
                                      COMMERCIAL EXECUTION APPLICATION NO.565 OF 2019
                                                                   IN
                                                   SUMMONS FOR JUDGMENT NO.9 OF 2018
                                                                   IN
                                             COMMERCIAL SUMMARY SUIT NO.855 OF 2017

                           Parasram H. Bhojwani                             .. Applicant
                                   Vs.
                           Pravinchand Sehgal and Ors.                      .. Respondents-Judg. Debtors


                           Mr. S.C. Naidu, with Mr. Aniket Poojari, Ms. Divya Yajurvedi and Mr. Pradeep
                           Kumar, i/by C.R. Naidu & Co., for the Applicant.
                           Dr. Birendra Saraf, Sr. Advocate, with Ms. Raksha Thakkar, i/by Parinam Law
                           Associate, for Respondent Nos.1 and 3.
                           Ms. Krishma Shah, i/by A & P Partners, for Respondent No.2.


                                                                     CORAM : A. K. MENON, J.

DATE : 25TH NOVEMBER, 2021.

P.C. :

S.O. to 9th December 2021 "for hearing".

(A.K. MENON, J.)

Digitally signed

SNEHA by SNEHA

ABHAY ABHAY DIXIT Date: 12-IAL-2753-2020.doc 2021.11.26 DIXIT 14:20:53 +0530 Dixit