M/S. Amar Builders Thru Its ... vs Mr. Champalal Indraraj Sand Alias ...
2021 Latest Caselaw 5998 Bom

                                                                                  11-WP-13939-
                                2018.odt

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         CIVIL APPELLATE JURISDICTION

           WRIT PETITION NO.13939 OF 2018
                         WITH
          WRIT PETITION (ST) NO.4964 OF 2021

M/s. Amar Builders
Thru its proprietor                                                ... Petitioner
     Vs
Mr. Champalal I. Sandalias
Rahtekar & Ors.                                               ... Respondents
                                                ...

Mr. Nachiket V. Khaladkar for the Petitioner in both petitions.

Mr. Shailendra S. Kanetkar with Mr. Nikhil Dongre for the Respondent Nos.2-1 to 2-5 in both petitions.

CORAM : SANDEEP K. SHINDE J.

DATE : 1st APRIL, 2021.

P.C. :

After hearing learned counsel for sometime,

learned counsel for the petitioner seeks time to place on

record judgments supporting his contention.

2 Stand over to 9th April, 2021 for further

consideration.

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                                                                    11-WP-13939-
                                2018.odt




3               In the meantime, ad-interim relief, if any, shall

continue to operate till the next date.

                                (SANDEEP K. SHINDE, J.)




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