Eerla Muniraju, vs The State Of Andhra Pradesh
2024 Latest Caselaw 5044 AP

Andhra Pradesh High Court - Amravati

Eerla Muniraju, vs The State Of Andhra Pradesh on 3 July, 2024

        HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No: W.P.No. 20707 of 2020

                           PROCEEDING SHEET


Sl.                                                                    OFFICE
        DATE                          ORDER
No.                                                                     NOTE
      03.07.2024 DR.KMR,J

                       Mr. G. Siva Prasad Reddy, learned counsel,
                representing learned counsel for the petitioner is
                appeared.
                       At request of learned Government Pleader,
                Services-IV seeks time for obtaining instructions
                with   regard   to   judgment   submitted   by   the
                counsel, post on 10.07.2024.
                       Further time will not be granted. If the
                Government Pleader for the respondents failed to

submit instructions, this Court will proceed further.

____________ DR.KMR,J KK