Raghu Vir Singh Yadav vs Dr. Arvind Verma, Director Homeopath ...
2024 Latest Caselaw 37631 ALL

Citation : 2024 Latest Caselaw 37631 ALL
Judgement Date : 14 November, 2024

Allahabad High Court

Raghu Vir Singh Yadav vs Dr. Arvind Verma, Director Homeopath ... on 14 November, 2024

Author: Manish Kumar

Bench: Manish Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2024:AHC-LKO:75461
 

 
Court No. - 17
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 3780 of 2024
 

 
Applicant :- Raghu Vir Singh Yadav
 
Opposite Party :- Dr. Arvind Verma, Director Homeopath U.P., Lko.
 
Counsel for Applicant :- Raj Kumar Upadhyaya (R.K.Upadhyaya),Sonal Bajpai
 

 
Hon'ble Manish Kumar,J.

Learned Counsel for the applicant has very fairly submitted that in compliance of the judgment and order dated 26.04.2024 passed in Writ A No. 3239 of 2024, representation of the applicant has been decided and for all practical purposes, the present contempt petition has become infructuous and the same may be dismissed as infructuous.

As prayed, the present contempt petition is dismissed as infructuous.

Notice issued earlier, if any, stands discharged.

Order Date :- 14.11.2024

Ashish