Sanjay Baghel vs State Of U.P.
2023 Latest Caselaw 26703 ALL

Citation : 2023 Latest Caselaw 26703 ALL
Judgement Date : 27 September, 2023

Allahabad High Court

Sanjay Baghel vs State Of U.P. on 27 September, 2023

Bench: Ajay Bhanot





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:187978
 

 
Court No. - 66
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 39162 of 2019
 
Applicant :- Sanjay Baghel
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Dhirendra Kumar Srivastava
 
Counsel for Opposite Party :- G.A.,Anil Kumar Pandey
 

 
Hon'ble Ajay Bhanot,J.

Learned AGA on the basis of status report sent by the trial court submits that the trial has been concluded and the judgment has been rendered by the trial court.

The bail application has become infructuous.

The bail application is dismissed.

Order Date :- 27.9.2023

Pravin

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