Pradeep Bhardwaj vs State Of U.P.
2023 Latest Caselaw 26480 ALL

Citation : 2023 Latest Caselaw 26480 ALL
Judgement Date : 26 September, 2023

Allahabad High Court

Pradeep Bhardwaj vs State Of U.P. on 26 September, 2023

Bench: Ajay Bhanot





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:186849
 
Court No. - 66
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 40543 of 2021
 

 
Applicant :- Pradeep Bhardwaj
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Santosh Kumar Dubey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ajay Bhanot,J.

Learned AGA on the basis of status report sent by the learned trial court submits that the trial has been concluded and the judgment has been rendered by the trial court.

The bail application has become infructuous.

The bail application is dismissed.

Order Date :- 26.9.2023

Vandit

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