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Neeraj Kumar And Others vs State Of U.P. Thru. Prin. Secy. ...
2023 Latest Caselaw 25228 ALL

Citation : 2023 Latest Caselaw 25228 ALL
Judgement Date : 18 September, 2023

Allahabad High Court
Neeraj Kumar And Others vs State Of U.P. Thru. Prin. Secy. ... on 18 September, 2023
Bench: Pankaj Bhatia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2023:AHC-LKO:59532
 
Court No. - 8
 

 
Case :- WRIT - A No. - 6745 of 2023
 

 
Petitioner :- Neeraj Kumar And Others
 
Respondent :- State Of U.P. Thru. Prin. Secy. Deptt. Of Urban Development Lko. And 2 Others
 
Counsel for Petitioner :- Alok Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pankaj Bhatia,J.

1. The issue raised by the present petitioners is similar to the one decided by this Court vide judgment and order dated 15.09.2023 passed in Writ-A No.6814 of 2023.

2. The present petition being similar on the issues of law is also dismissed on the same ground and analogy as contained in the order dated 15.09.2023 passed in Writ-A No.6814 of 2023.

Order Date :- 18.9.2023

akverma

 

 

 
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