Sudhir Shukla vs Vaibhav Tripathi, Executive ...
2023 Latest Caselaw 7400 ALL

Citation : 2023 Latest Caselaw 7400 ALL
Judgement Date : 14 March, 2023

Allahabad High Court

Sudhir Shukla vs Vaibhav Tripathi, Executive ... on 14 March, 2023

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 3134 of 2022
 

 
Applicant :- Sudhir Shukla
 
Opposite Party :- Vaibhav Tripathi, Executive Officer-Class-1, Nagar Palika Parisad, Sitapur
 
Counsel for Applicant :- Ajay Sharma
 
Counsel for Opposite Party :- Satish Chandra Kashish,Amita Shukla
 

 
Hon'ble Abdul Moin,J.

Heard.

Sri Ajay Sharma, learned counsel for the petitioner, contends that the judgment and order passed by the writ Court dated 18.11.2020 has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notice, if any, is discharged.

Sri Satish Chandra Kashish, learned counsel for the respondent, is present.

Order Date :- 14.3.2023

A. Katiyar

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