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Shanker Lal Rajbhar Alias Uma ... vs Rabiya Khatun And 6 Others
2023 Latest Caselaw 7396 ALL

Citation : 2023 Latest Caselaw 7396 ALL
Judgement Date : 14 March, 2023

Allahabad High Court
Shanker Lal Rajbhar Alias Uma ... vs Rabiya Khatun And 6 Others on 14 March, 2023
Bench: Pankaj Bhatia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 5288 of 2023
 

 
Petitioner :- Shanker Lal Rajbhar Alias Uma Shanker
 
Respondent :- Rabiya Khatun And 6 Others
 
Counsel for Petitioner :- Chandra Shekhar Sharma
 

 
Hon'ble Pankaj Bhatia,J.

Present petition has been filed with the following prayer:

"i. direct the Motor Accident Claim Tribunal Bhadohi-Gyanpur to decide Restoration Application/Misc. Case No.8 of 2023 (Shanker Lal Rajbhar vs. Rabiya Khatun and others) against the ex-parte judgment and award dated 09.02.2022 passed by Tribunal which is pending before him within a reasonable period as fixed by this Hon'ble Court.

....."

Considering the fact that the application is pending before the Tribunal, the present petition is disposed off directing the Tribunal to decide the Restoration Application/Misc. Case No.8 of 2023 (Shanker Lal Rajbhar vs. Rabiya Khatun and others) with all expedition, preferably within a period of two months.

The petitioner would be entitled to move a stay application in the restoration application, which shall be decided within one week.

Order Date :- 14.3.2023

nishant

 

 

 
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