Citation : 2023 Latest Caselaw 16941 ALL
Judgement Date : 5 June, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 80 Case :- CRIMINAL APPEAL No. - 991 of 2020 Appellant :- Dinesh And Another Respondent :- State of U.P. Counsel for Appellant :- Laxmi Narayan Rathour,Dinesh Kumar Singh,Sushil Kumar Counsel for Respondent :- G.A.,Brijesh Kumar Mishra Hon'ble Ram Manohar Narayan Mishra,J.
Sri K.K.Tripathi appeared for the appellants, learned A.G.A for the State is present however learned counsel for the first informant did not appear.
Learned counsel for appellant submits that appellants have undergone more than half of the sentence awarded in the impugned judgment.
Learned A.G.A to seek custody certificate of the appellants from the jail concerned within 10 days and file the same on record.
List this case on 22.06.2023.
Order Date :- 5.6.2023
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