Citation : 2023 Latest Caselaw 19023 ALL
Judgement Date : 25 July, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:149734 Court No. - 52 Case :- CIVIL MISC REVIEW APPLICATION No. - 306 of 2023 Applicant :- Rahul Dixit Opposite Party :- State Of U.P. And 2 Others Counsel for Applicant :- Jitendra Nath Sharma Counsel for Opposite Party :- Sanjay Kumar Om Hon'ble Saurabh Srivastava,J.
Heard Sri Jitendra Nath Sharma, learned counsel for the petitioner and learned Standing Counsel for the State and perused the record.
Judgment Reserved.
Order Date :- 25.7.2023
Satish
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