Dhruv Kumar And 6 Others vs State Of U.P. And 4 Others
2023 Latest Caselaw 1526 ALL

Citation : 2023 Latest Caselaw 1526 ALL
Judgement Date : 13 January, 2023

Allahabad High Court

Dhruv Kumar And 6 Others vs State Of U.P. And 4 Others on 13 January, 2023

Bench: Neeraj Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - A No. - 21571 of 2022
 

 
Petitioner :- Dhruv Kumar And 6 Others
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Siddharth Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Neeraj Tiwari,J.

Heard learned counsel for the parties.

The issue raised in the present petition is squarely covered by the judgment of this Court passed in Writ-A No. 2524 of 2020 (Dharam Raj and Others Vs. State of U.P. and Another), decided on 24.11.2022.

Thus, the present petition is also disposed off on the same terms. The benefits, as granted to the petitioners in the said judgment dated 24.11.2022, shall be granted to the petitioners also.

The petition stands disposed off.

Order Date :- 13.1.2023

Junaid

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