Aman vs State Of U.P. And 3 Others
2023 Latest Caselaw 137 ALL

Citation : 2023 Latest Caselaw 137 ALL
Judgement Date : 2 January, 2023

Allahabad High Court

Aman vs State Of U.P. And 3 Others on 2 January, 2023

Bench: Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 73
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 36414 of 2022
 

 
Applicant :- Aman
 
Opposite Party :- State Of U.P. And 3 Others
 
Counsel for Applicant :- Abhitab Kumar Tiwari
 
Counsel for Opposite Party :- G.A.,Kanchan Chaudhary
 

 
Hon'ble Siddharth,J.

Short counter affidavit filed by learned counsel for the first informant, which is taken on record.

Heard Sri Abhitabh Kumar Tiwari, learned counsel for the applicant and Sri V.C. Srivastava and Ms. Sunita Sharma, learned counsel for the respondent no. 2 and the learned A.G.A. for the State.

Judgment reserved.

Order Date :- 2.1.2023

Vibha Singh

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