Sooraj Nishad vs State Of U.P. And 3 Others
2023 Latest Caselaw 1251 ALL

Citation : 2023 Latest Caselaw 1251 ALL
Judgement Date : 11 January, 2023

Allahabad High Court

Sooraj Nishad vs State Of U.P. And 3 Others on 11 January, 2023

Bench: Syed Aftab Rizvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 89
 
Criminal Misc. Correction Application No. 2 of 2023
 
In
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30602 of 2022
 

 
Applicant :- Sooraj Nishad
 
Opposite Party :- State Of U.P. And 3 Others
 
Counsel for Applicant :- Devesh Kumar Shukla,Ashish Kumar Chaurasiya
 
Counsel for Opposite Party :- G.A.,Beena Mishra
 

 
Hon'ble Syed Aftab Husain Rizvi,J.

The Correction application is allowed.

The judgment/order dated 5.1.2023 will stand corrected as follows:

In the 2nd line of 2nd paragraph the words "Case Crime No. 43 of 2012" be read as "Case Crime No. 43 of 2022".

Office is directed to supply a corrected certified copy of this order to the learned counsel for the applicant.

Order Date :- 11.1.2023

Masarrat

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