Raghvendra Kumar vs State Of U.P. And 3 Others
2023 Latest Caselaw 1242 ALL

Citation : 2023 Latest Caselaw 1242 ALL
Judgement Date : 11 January, 2023

Allahabad High Court

Raghvendra Kumar vs State Of U.P. And 3 Others on 11 January, 2023

Bench: Ashutosh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 21186 of 2022
 

 
Petitioner :- Raghvendra Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Navin Kumar Sharma
 
Counsel for Respondent :- C.S.C.,Archana Singh,Vikram Bahadur Singh
 

 
Hon'ble Ashutosh Srivastava,J.

Civil Misc. Correction Application No. 2 of 2023:

Heard.

This correction application is allowed.

The judgment/order dated 19.12.2022 stands corrected as follows:-

In the fourth and fifth line of 6th paragraph and in the fourth line of 7th paragraph of order, words "her" should be read as "his".

This order shall be treated as part of order dated 19.12.2022 passed by this Court.

Order Date :- 11.1.2023

Ravi Prakash

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