Sudhir Sharma vs State Of U.P.
2023 Latest Caselaw 1219 ALL

Citation : 2023 Latest Caselaw 1219 ALL
Judgement Date : 11 January, 2023

Allahabad High Court

Sudhir Sharma vs State Of U.P. on 11 January, 2023

Bench: Syed Aftab Rizvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 89
 
Criminal Misc. Correction Application No. 2 of 2022
 
In
 

 
Case :- CRIMINAL APPEAL No. - 9542 of 2022
 

 
Appellant :- Sudhir Sharma
 
Respondent :- State of U.P.
 
Counsel for Appellant :- Prashant Kumar Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Syed Aftab Husain Rizvi,J.

The Correction application is allowed.

Learned counsel for the appellant is permitted to make necessary correction in the memo of appeal.

The judgment/order dated 15.12.2022 will stand corrected as follows:

In the 6th line of 2nd paragraph of the order dated 15.12.2022 the words "Sudhir Balmiki" will be read as "Sudhir Sharma".

Office is directed to supply a corrected certified copy of this order to the learned counsel for the appellant.

Order Date :- 11.1.2023

Masarrat

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