Juvenile X vs State Of U.P. And Another
2023 Latest Caselaw 1216 ALL

Citation : 2023 Latest Caselaw 1216 ALL
Judgement Date : 11 January, 2023

Allahabad High Court

Juvenile X vs State Of U.P. And Another on 11 January, 2023

Bench: Sanjay Kumar Pachori




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 70
 

 
Case :- CRIMINAL REVISION No. - 2714 of 2022
 

 
Revisionist :- Juvenile X
 
Opposite Party :- State of U.P. and Another
 
Counsel for Revisionist :- Kameshwar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Sanjay Kumar Pachori,J.

Heard Sri Kameshwar Singh, learned counsel for revisionist and Sri Abhishek Singh, learned A.G.A. for the State. Despite service of notice no one has appeared on his behalf.

Judgment is reserved.

Order Date :- 11.1.2023

Ishan

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