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Miss. Ranjana Srivastava And Others vs State Public Services Tribunal Lko. ...
2023 Latest Caselaw 35924 ALL

Citation : 2023 Latest Caselaw 35924 ALL
Judgement Date : 19 December, 2023

Allahabad High Court

Miss. Ranjana Srivastava And Others vs State Public Services Tribunal Lko. ... on 19 December, 2023





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2023:AHC-LKO:83956-DB
 
Court No. - 1
 

 
Case :- WRIT - A No. - 9695 of 2023
 

 
Petitioner :- Miss. Ranjana Srivastava And Others
 
Respondent :- State Public Services Tribunal Lko. Thru. Chairman And Others
 
Counsel for Petitioner :- Ashwani Kumar
 
Counsel for Respondent :- Manish Mishra,Alok Saran,C.S.C.,Neerav Chitravanshi
 

 
Hon'ble Attau Rahman Masoodi,J.
 

Hon'ble Om Prakash Shukla,J.

Learned counsel for the petitioners prays that he may be permitted to withdraw this writ petition with liberty to file fresh petition by removing the defects pointed out in the affidavit.

Accordingly, the writ petition is dismissed as withdrawn with the aforesaid liberty.

Certified copy of the judgment impugned shall be returned to the learned counsel for the petitioners while retaining the photostat copy of the same in the writ petition.

Order Date :- 19.12.2023

Sanjay

 

 

 
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