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Devmati Pandey vs Sangeeta Singh, Basic Shiksha ...
2023 Latest Caselaw 9673 ALL

Citation : 2023 Latest Caselaw 9673 ALL
Judgement Date : 3 April, 2023

Allahabad High Court
Devmati Pandey vs Sangeeta Singh, Basic Shiksha ... on 3 April, 2023
Bench: Abdul Moin



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 122 of 2023
 
Applicant :- Devmati Pandey
 
Opposite Party :- Sangeeta Singh, Basic Shiksha Adhikari, Amethi
 
Counsel for Applicant :- Sudhakar Mishra
 
Counsel for Opposite Party :- Prashant Arora
 

 
Hon'ble Abdul Moin,J.

Compliance affidavit filed today by Shri Prashant Arora, learned counsel for the respondent is taken on record.

Heard.

Ms. Gauri Singh, Advocate, holding brief of Shri Sudhakar Mishra, learned counsel for the applicant contends that the judgment and order passed by the writ Court dated 30.08.2022 has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices are discharged.

Order Date :- 3.4.2023

J.K. Dinkar

 

 

 
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