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Ashish Kumar (Juvenile) vs State Of U.P. And Another
2023 Latest Caselaw 13448 ALL

Citation : 2023 Latest Caselaw 13448 ALL
Judgement Date : 28 April, 2023

Allahabad High Court
Ashish Kumar (Juvenile) vs State Of U.P. And Another on 28 April, 2023
Bench: Sanjay Kumar Pachori



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 89
 

 
Case :- CRIMINAL REVISION No. - 1266 of 2018
 

 
Revisionist :- Ashish Kumar (Juvenile)
 
Opposite Party :- State of U.P. and Another
 
Counsel for Revisionist :- Neeraj Kumar Srivastava
 
Counsel for Opposite Party :- G.A.,Shyam Singh
 

 
Hon'ble Sanjay Kumar Pachori,J.

None appears for the revisionist even in the revised call, however, Shri Saurabh Srivastava, learned A.G.A. for the State and Shri Shayam Singh, learned counsel for the opposite party No. 2 are present.

As per report received from Juvenile Justice Board, Mirzapur through Sessions Judge concerned, revisionist is acquitted vide judgment and order dated 23.1.2023.

Learned A.G.A. and learned counsel for the opposite party No. 2 pointed out that the present revision has become infructuous due to acquittal of the revisionist.

In view of the above, present revision is dismissed as infructuous.

Order Date :- 28.4.2023

T. Sinha

 

 

 
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