Sunam Saroj vs State Of U.P. And Another
2023 Latest Caselaw 13441 ALL

Citation : 2023 Latest Caselaw 13441 ALL
Judgement Date : 28 April, 2023

Allahabad High Court

Sunam Saroj vs State Of U.P. And Another on 28 April, 2023

Bench: J.J. Munir




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 64
 

 
Case :- APPLICATION U/S 482 No. - 9245 of 2023
 

 
Applicant :- Sunam Saroj
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Ajeet Kumar Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble J.J. Munir,J.

Perused the report dated 27.04.2023 submitted by the Third Additional Principal Judge, Family Court, Jaunpur.

According to the report, Case No. 13 of 2018, Sunam vs. Pradeep, has been decided vide judgment and order dated 26.04.2023.

In this view of the matter, no further orders are required to be made in this application.

It stands consigned to records.

Order Date :- 28.4.2023

Vijay

Download the LatestLaws.com Mobile App