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Rameshwar Kumar Mishra vs State Of U.P. Thru. Addl.Chief ...
2023 Latest Caselaw 13438 ALL

Citation : 2023 Latest Caselaw 13438 ALL
Judgement Date : 28 April, 2023

Allahabad High Court
Rameshwar Kumar Mishra vs State Of U.P. Thru. Addl.Chief ... on 28 April, 2023
Bench: Rajan Roy, Saurabh Lavania



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SPECIAL APPEAL No. - 197 of 2023
 

 
Appellant :- Rameshwar Kumar Mishra
 
Respondent :- State Of U.P. Thru. Addl.Chief Secy. Irrigation And Water Resources Deptt. Govt. U.P. Lko. And Ors
 
Counsel for Appellant :- Meenakshi Singh Parihar,Sr. Advocate
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

Hon'ble Saurabh Lavania,J.

After arguing the matter at some length, Sri Parihar, learned Senior Advocate appearing for the appellant submits that he may be permitted to withdraw this appeal which has been filed against the judgment dated 29.03.2023 passed in Writ-A No.19464 of 2020 with liberty to file an application for review of the earlier judgment dated 03.03.2020 passed in Writ Petition No.5762 (S/S) of 2020.

Accordingly, the petition is dismissed as withdrawn with liberty aforesaid, if otherwise permissible in law.

(Saurabh Lavania,J.) (Rajan Roy,J.)

Order Date :- 28.4.2023

Shanu/-

 

 

 
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