Brijesh Kumar Pandey vs State Of U.P. Thru Secy. Home And 5 ...
2023 Latest Caselaw 13434 ALL

Citation : 2023 Latest Caselaw 13434 ALL
Judgement Date : 28 April, 2023

Allahabad High Court

Brijesh Kumar Pandey vs State Of U.P. Thru Secy. Home And 5 ... on 28 April, 2023

Bench: Irshad Ali




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 9577 of 2006
 

 
Petitioner :- Brijesh Kumar Pandey
 
Respondent :- State Of U.P. Thru Secy. Home And 5 Ors.
 
Counsel for Petitioner :- Dr. L.P. Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Irshad Ali,J.

1. Heard Dr. L.P. Mishra, learned counsel for the petitioner and Shri S.G. Singh, learned Standing Counsel appearing for the respondents.

2. Arguments are concluded.

3. Judgment is reserved.

Order Date :- 28.4.2023

GK Sinha

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