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Arvind Kumar Awasthi And 57 Ors. vs Director Training And Employment ...
2023 Latest Caselaw 13184 ALL

Citation : 2023 Latest Caselaw 13184 ALL
Judgement Date : 27 April, 2023

Allahabad High Court
Arvind Kumar Awasthi And 57 Ors. vs Director Training And Employment ... on 27 April, 2023
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- WRIT - A No. - 266 of 2015
 

 
Petitioner :- Arvind Kumar Awasthi And 57 Ors.
 
Respondent :- Director Training And Employment Vocational Edu. And Skill Deve
 
Counsel for Petitioner :- Rajiv Srivastava,Amita Srivastava,Gargi Srivastava
 
Counsel for Respondent :- C.S.C.,A.S.G.,Nandita Bharti
 

 
Hon'ble Vivek Chaudhary,J.

Learned counsel for petitioner states that the dispute involved in present writ petition is already conclusively decided by judgment and order dated 04.01.2023 passed by a Division Bench of this Court in Writ-A No.23900 of 2018 Manendra Singh And 18 Others Vs. State of U.P. and 3 Others and other connected matters.

The petition is also dismissed in terms of the aforesaid judgment.

.

[Vivek Chaudhary J.]

Order Date :- 27.4.2023

-Amit K-

 

 

 
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