Chhote Lal vs Mrs. Vinita, District Basic ...
2023 Latest Caselaw 12979 ALL

Citation : 2023 Latest Caselaw 12979 ALL
Judgement Date : 26 April, 2023

Allahabad High Court

Chhote Lal vs Mrs. Vinita, District Basic ... on 26 April, 2023

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 436 of 2023
 
Applicant :- Chhote Lal
 
Opposite Party :- Mrs. Vinita, District Basic Education Officer, Hardoi And Another
 
Counsel for Applicant :- Amit Kumar Awasthi
 
Counsel for Opposite Party :- Ajai Kumar
 

 
Hon'ble Abdul Moin,J.

Heard Shri Subham Shukla, Advocate, holding brief of Shri Amit Kumar Awasthi, learned counsel for the applicant and Shri Sanjit Kumar Yadav, Advocate, holding brief of Shri Ajai Kumar, learned counsel for the respondents.

Learned counsel for the applicant contends that the judgment and order passed by the writ Court has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices are discharged.

Order Date :- 26.4.2023

J.K. Dinkar

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