Citation : 2023 Latest Caselaw 12649 ALL
Judgement Date : 24 April, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - C No. - 72346 of 2005 Petitioner :- Mohammad Din Khan And Others Respondent :- State of U.P. and Others Counsel for Petitioner :- P.K. Mishra,Manvendra Nath Singh,Vinod Kumar Singh Counsel for Respondent :- C.S.C.,Avadhesh Narayan Dubey,Narendra Pratap Singh,S.P. Tripathi,Satish Chatuvedi Hon'ble Salil Kumar Rai,J.
Hon'ble Arun Kumar Singh Deshwal,J.
Heard the counsel for the petitioners and Shri Narendra Pratap Singh, counsel for the respondent no. 3.
The counsel for the petitioners admits that the matter raised in the present petition is covered by the judgment of the Supreme Court in Anand Singh & Another versus State of U.P & Others 2010(11) SCC 242.
In view of the aforesaid, the writ petition is disposed of in terms of the judgment of the Supreme Court in Anand Singh (supra).
Order Date :- 24.4.2023
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