Madhav Ram vs Ms. Kalpana Devi, District Basic ...
2023 Latest Caselaw 12166 ALL

Citation : 2023 Latest Caselaw 12166 ALL
Judgement Date : 20 April, 2023

Allahabad High Court

Madhav Ram vs Ms. Kalpana Devi, District Basic ... on 20 April, 2023

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2430 of 2022
 
Applicant :- Madhav Ram
 
Opposite Party :- Ms. Kalpana Devi, District Basic Education Officer, Balrampur
 
Counsel for Applicant :- Vidya Bhushan Pandey,Shailendra Dwivedi
 
Counsel for Opposite Party :- C.B.Singh
 

 
Hon'ble Abdul Moin,J.

Heard learned counsel for the applicant and Shri C. B. Singh, learned counsel for the respondent.

Sri Vidya Bhushan Pandey, learned counsel for the applicant contends that the judgment and order passed by the Writ Court dated 16.07.2022 has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices are discharged.

Order Date :- 20.4.2023

J.K. Dinkar

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