Anurag Mehrotra In Person vs Sri.Suryamani Lalchand ...
2023 Latest Caselaw 11407 ALL

Citation : 2023 Latest Caselaw 11407 ALL
Judgement Date : 17 April, 2023

Allahabad High Court

Anurag Mehrotra In Person vs Sri.Suryamani Lalchand ... on 17 April, 2023

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 824 of 2020
 
Applicant :- Anurag Mehrotra In Person
 
Opposite Party :- Sri.Suryamani Lalchand Addl.Commissionerprashanvanijyakar
 
Counsel for Applicant :- Anurag Mehrotra Inperson
 

 
Hon'ble Abdul Moin,J.

Heard.

Sri Anurag Mehrotra, the applicant who appears in person contends that the judgment and order passed by the Writ Court dated 28.01.2020 has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices are discharged.

Order Date :- 17.4.2023

J.K. Dinkar

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