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Sheetla Prasad Srivastava vs Nitin Ramesh Gokaran, Addl. Chief ...
2023 Latest Caselaw 11401 ALL

Citation : 2023 Latest Caselaw 11401 ALL
Judgement Date : 17 April, 2023

Allahabad High Court
Sheetla Prasad Srivastava vs Nitin Ramesh Gokaran, Addl. Chief ... on 17 April, 2023
Bench: Abdul Moin



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 248 of 2023
 
Applicant :- Sheetla Prasad Srivastava
 
Opposite Party :- Nitin Ramesh Gokaran, Addl. Chief Secy. / Prin. Secy. Commercial Tax, Lko. And Another
 
Counsel for Applicant :- Manish Misra,Gaurav Upadhyay
 

 
Hon'ble Abdul Moin,J.

Heard.

Sri Dilip Pandey, Advocate, holding brief of Shri Manish Misra, learned counsel for the applicant contends that the judgment and order passed by the writ Court dated 06.09.2022 has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices are discharged.

Order Date :- 17.4.2023

J.K. Dinkar

 

 

 
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