Citation : 2023 Latest Caselaw 11309 ALL
Judgement Date : 17 April, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 64 Case :- APPLICATION U/S 482 No. - 9740 of 2023 Applicant :- Rakesh Mishra Opposite Party :- State Of U.P. And 3 Others Counsel for Applicant :- Dheerendra Kumar Srivastava,Vaibhav Pathak Counsel for Opposite Party :- G.A. Hon'ble J.J. Munir,J.
In compliance with the order dated 23.03.2023, the learned Additional Sessions Judge, Court No. 19, Allahabad has submitted a report dated 29.03.2023, the material part whereof reads:
"?? ????? ??? ???? ????? ?? ?? ???????????? ?????? ?????? ?? ???? ?? ??????? ???? ? ?????????? ???? ???? ????????????? ????? ???? ?? ????? ?? ?????? ??????? ???? ???? ?????? 28.03.2023 ?? ???? ???? ?? ???? ???? ?????? 28.03.2023 ?? ???????????? ?????? ????? ????????????? ???? ???? ??? ?? ??? ?? ???? ?? ???? ???????????? ?? ?????? ?? ?????? 29.03.2023 ?? ???? ???? ???? ???? ?? ???????? ?????? ??????? ?? ???????? ?? ???? ??? ???? ???? ???????? ??? ?????? ???? ?????? 31.03.2023 ?? ???? ???? ???
?????? ?? ????? ?????? 16.12.2022 ?? ???????? ??????? ???? ?? ??????? ?? ???????? ?????? ?????? ????? ?? ??????? ???? ???? ???? ???????? ?? ????? ???????? ???? ??????? ?? ?????? ???? ?? ??? ??? ?? ???????? ?????? ???? ???? ?????? 31.03.2023 ?? ??????? ?? ?????? ????? ?? ???? ???????"
This Court is gratified to note that the learned Additional Sessions Judge, Court No. 19, Allahabad vide judgment and order dated 03.04.2023, a certified copy whereof has been produced before this Court by the learned Counsel for the revisionist-applicant, has decided the Criminal Revision No. 390 of 2022, Rakesh Mishra v. State and others.
This Court appreciates the dispatch shown by Mr. Alok Dubey, the Additional Sessions Judge, Court No. 19, Allahabad in hearing and deciding this criminal revision.
This Application is consigned to the records.
Let a copy of this order be communicated to Mr. Alok Dubey, Additional Sessions Judge, Court No. 19, Allahabad through the learned Sessions Judge, Allahabad by the Registrar (Compliance) within the next 48 hours.
A copy of this order shall be placed on his service record.
Order Date :- 17.4.2023
Prashant D.
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