Monday, 18, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Chandra Pal Arun vs State Of U.P. And Another
2023 Latest Caselaw 11148 ALL

Citation : 2023 Latest Caselaw 11148 ALL
Judgement Date : 13 April, 2023

Allahabad High Court
Chandra Pal Arun vs State Of U.P. And Another on 13 April, 2023
Bench: Om Prakash Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 91
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 5884 of 2017
 

 
Petitioner :- Chandra Pal Arun
 
Respondent :- State of U.P. and Another
 
Counsel for Petitioner :- Sanjay Kumar Mishra,Nikhil Agrawal
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Om Prakash Tripathi,J.

Criminal Misc. Stay Extension Application No. 2 of 2023

This Criminal Misc. Stay Extension Application is filed on behalf of petitioner with a prayer to extend the stay dated 26.10.2017 granted in the aforesaid petition. It is also submitted that trial court has proceeded in the matter with the general order of the Supreme Court in Asian Resurfacing judgment.

This case of Anti Corruption is pending since 2017 and proceeding of the said case has been stayed by this Court on 26.10.2017.

Counter affidavit has not been filed in this case.

It is not deemed proper to extend this stay order.

Criminal Misc. Stay Extension Application is rejected.

Order Date :- 13.4.2023

Ruhi

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter