Babu Lal Misra And Another. vs State Of U.P.
2023 Latest Caselaw 11140 ALL

Citation : 2023 Latest Caselaw 11140 ALL
Judgement Date : 13 April, 2023

Allahabad High Court

Babu Lal Misra And Another. vs State Of U.P. on 13 April, 2023

Bench: Shree Prakash Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 285 of 2003
 

 
Appellant :- Babu Lal Misra And Another.
 
Respondent :- State of U.P.
 
Counsel for Appellant :- Hemant Kumar Misra
 
Counsel for Respondent :- Govt.Advocate,Pramod Kumar,Raja Pratap Singh
 

 
Hon'ble Shree Prakash Singh,J.

Learned counsel appearing for the appellants submits that he may be provided copy of the paper book.

In view of aforesaid submission, office is directed to provide the copy of the judgment and order of the trial court including the relevant papers of the lower court record to the learned counsel for the appellants on payment of usual charges by the next date.

List/put up this matter in the week commencing 08-05-2023 for hearing.

Order Date :- 13.4.2023

AKS

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