Deepak Kumar vs State Of U.P. And Another
2023 Latest Caselaw 11135 ALL

Citation : 2023 Latest Caselaw 11135 ALL
Judgement Date : 13 April, 2023

Allahabad High Court

Deepak Kumar vs State Of U.P. And Another on 13 April, 2023

Bench: Umesh Chandra Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- APPLICATION U/S 482 No. - 32791 of 2022
 

 
Applicant :- Deepak Kumar
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Mukesh Kumar
 
Counsel for Opposite Party :- G.A.,Shailendra Kumar Sharma
 

 
Hon'ble Umesh Chandra Sharma,J.

Heard learned counsel for the parties.

List on 18.4.2023 for delivery of judgment.

Order Date :- 13.4.2023

Vinod.

Download the LatestLaws.com Mobile App