Bhanu Pratap Singh And Anr. vs Sri Samual Paul C.E.O. Sate Level ...
2023 Latest Caselaw 10992 ALL

Citation : 2023 Latest Caselaw 10992 ALL
Judgement Date : 12 April, 2023

Allahabad High Court

Bhanu Pratap Singh And Anr. vs Sri Samual Paul C.E.O. Sate Level ... on 12 April, 2023

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1569 of 2020
 

 
Applicant :- Bhanu Pratap Singh And Anr.
 
Opposite Party :- Sri Samual Paul C.E.O. Sate Level Nodal Agency Lko. And Anr.
 
Counsel for Applicant :- Neeraj Kumar Mishra
 

 
Hon'ble Abdul Moin,J.

Learned counsel for the petitioner, contends that the judgment and order passed by the writ Court has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices, if any, are discharged.

Order Date :- 12.4.2023

S. Shivhare

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