Citation : 2023 Latest Caselaw 10991 ALL
Judgement Date : 12 April, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 8 Case :- CONTEMPT APPLICATION (CIVIL) No. - 1712 of 2020 Applicant :- Ahsan Ullah Khan Opposite Party :- Ravindra Kumar District Magistrate Unnao And Anr. Counsel for Applicant :- Paritosh Kumar Trivedi,Piyush Trivedi Hon'ble Abdul Moin,J.
Learned counsel for the petitioner, contends that the judgment and order passed by the writ Court has been complied with and the contempt petition has been rendered infructuous.
Accordingly, the contempt petition is dismissed. The notices, if any, are discharged.
Order Date :- 12.4.2023
S. Shivhare
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