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Rudra Pratap Singh vs Board Of Dir. Purvanchal Gramin ...
2023 Latest Caselaw 10760 ALL

Citation : 2023 Latest Caselaw 10760 ALL
Judgement Date : 11 April, 2023

Allahabad High Court
Rudra Pratap Singh vs Board Of Dir. Purvanchal Gramin ... on 11 April, 2023
Bench: Saurabh Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 58984 of 2009
 

 
Petitioner :- Rudra Pratap Singh
 
Respondent :- Board Of Dir. Purvanchal Gramin Bank And Others
 
Counsel for Petitioner :- A.K. Malviya,Ramesh Kumar Shukla
 
Counsel for Respondent :- A.K. Singh,S.C.,Aditya Kumar Singh
 

 
Hon'ble Saurabh Srivastava,J.

Heard learned counsel for the parties.

Judgment reserved.

Order Date :- 11.4.2023

Shaswat

 

 

 
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