Ashram Samadhi Baba Chandrika Das vs Mr. Sushil Dubey Naib Tehsildar ...
2023 Latest Caselaw 10358 ALL

Citation : 2023 Latest Caselaw 10358 ALL
Judgement Date : 7 April, 2023

Allahabad High Court

Ashram Samadhi Baba Chandrika Das vs Mr. Sushil Dubey Naib Tehsildar ... on 7 April, 2023

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 561 of 2020
 
Applicant :- Ashram Samadhi Baba Chandrika Das
 
Opposite Party :- Mr. Sushil Dubey Naib Tehsildar North Tiloi Amethi
 
Counsel for Applicant :- Amit Singh
 

 
Hon'ble Abdul Moin,J.

Heard.

Sri Umesh Chandra Srivastava, Advocate, holding brief of Shri Amit Singh, learned counsel for the applicant contends that the judgment and order passed by the Writ Court has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices are discharged.

Order Date :- 7.4.2023

J.K. Dinkar

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