Ravi vs State Of U.P.And 3 Others
2022 Latest Caselaw 13351 ALL

Citation : 2022 Latest Caselaw 13351 ALL
Judgement Date : 16 September, 2022

Allahabad High Court

Ravi vs State Of U.P.And 3 Others on 16 September, 2022

Bench: Mohd. Aslam




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 76
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 28165 of 2022
 

 
Applicant :- Ravi
 
Opposite Party :- State Of U.P.And 3 Others
 
Counsel for Applicant :- Anil Kumar Shukla
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Mohd. Aslam,J.

None present for applicant. Learned A.G.A. for the State is present.

It is submitted by learned A.G.A. that as per judgment of lower court, the trial has resulted in acquittal.

In view of above, the instant application is dismissed as having become infructuous.

Order Date :- 16.9.2022

Anil K. Sharma

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