Flipkart Internet Private ... vs State Of U.P. And 3 Others
2022 Latest Caselaw 13213 ALL

Citation : 2022 Latest Caselaw 13213 ALL
Judgement Date : 15 September, 2022

Allahabad High Court

Flipkart Internet Private ... vs State Of U.P. And 3 Others on 15 September, 2022

Bench: Suneet Kumar, Syed Waiz Mian




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 3487 of 2019
 

 
Petitioner :- Flipkart Internet Private Limited
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Kartikeya Saran
 
Counsel for Respondent :- G.A.,Samarth Sinha
 

 
Hon'ble Suneet Kumar,J.

Hon'ble Syed Waiz Mian,J.

Heard Shri Anurag Khanna, learned Senior Advocate, assisted by Ms. Suchita Mehrotra, learned counsel for the petitioner and Ms. Manju Thakur, learned AGA for the State.

Despite notice, learned counsel for the respondent no. 4 has not put in appearance.

Judgment reserved.

Order Date :- 15.9.2022

Deepak/

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