Citation : 2022 Latest Caselaw 18162 ALL
Judgement Date : 21 November, 2022
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 88 Case :- APPLICATION U/S 482 No. - 16650 of 2009 Applicant :- Prem Shankar And Others Opposite Party :- State of U.P. and Another Counsel for Applicant :- Amit Kr. Srivastava Counsel for Opposite Party :- Govt. Advocate Hon'ble Syed Aftab Husain Rizvi,J.
Case is taken up in the revised call. None appears on behalf of the applicants. However, learned A.G.A. for the State is present.
In view of the above, this application is dismissed for want of prosecution.
Interim order dated 23.07.2009 stands vacated.
Certify this judgment to the lower Court immediately.
Order Date :- 21.11.2022
MN/-
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