Arvind Srivastava And Another vs State Of U.P. And Another
2022 Latest Caselaw 16544 ALL

Citation : 2022 Latest Caselaw 16544 ALL
Judgement Date : 10 November, 2022

Allahabad High Court

Arvind Srivastava And Another vs State Of U.P. And Another on 10 November, 2022

Bench: Syed Aftab Rizvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 88
 

 
Case :- APPLICATION U/S 482 No. - 11786 of 2017
 

 
Applicant :- Arvind Srivastava And Another
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Ajay Kumar Mishra
 
Counsel for Opposite Party :- G.A.,Avadhesh Chandra Srivastava
 

 
Hon'ble Syed Aftab Husain Rizvi,J.

Case is taken up in the revised call. No one appears for the applicants as well as for the opposite party no.2. Learned A.G.A. for the State is present.

In view of the above, this application is dismissed for want of prosecution.

Interim order dated 19.04.2017 stands vacated.

Certify this judgment to the lower Court immediately.

Order Date :- 10.11.2022

MN/-

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