National Insurance Co.Ltd. vs Smt.Brijrani And Another
2022 Latest Caselaw 8288 ALL

Citation : 2022 Latest Caselaw 8288 ALL
Judgement Date : 27 July, 2022

Allahabad High Court

National Insurance Co.Ltd. vs Smt.Brijrani And Another on 27 July, 2022

Bench: Rohit Ranjan Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL FROM ORDER No. - 936 of 2000
 

 
Appellant :- National Insurance Co.Ltd.
 
Respondent :- Smt.Brijrani And Another
 
Counsel for Appellant :- S.K.Mehrotra
 
Counsel for Respondent :- R.K.Porwal
 

 
Hon'ble Rohit Ranjan Agarwal,J.

Heard Sri S.K. Mehrotra, learned counsel for the appellant and Sri R.K. Porwal, learned counsel for the respondents.

Judgment reserved.

Order Date :- 27.7.2022

Shekhar

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