Pankaj Kumar Kannaujiya vs State Of U.P. And Another
2022 Latest Caselaw 8016 ALL

Citation : 2022 Latest Caselaw 8016 ALL
Judgement Date : 25 July, 2022

Allahabad High Court

Pankaj Kumar Kannaujiya vs State Of U.P. And Another on 25 July, 2022

Bench: Syed Aftab Rizvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 84
 
Criminal Misc. Correction Application No. 1 of 2022
 
In
 

 
Case :- APPLICATION U/S 482 No. - 2196 of 2022
 

 
Applicant :- Pankaj Kumar Kannaujiya
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Ramesh Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Syed Aftab Husain Rizvi,J.

The Correction application is partly allowed.

The judgment/order dated 22.4.2022 will stand corrected as follows:

In the Ist & 2nd line of Ist paragraph of the order dated 22.4.2022 "learned Senior Counsel Sri V.P. Srivastava, assisted by Sri Prashant Vyas" be read as "Ramesh Kumar".

Office is directed to supply a corrected certified copy of this order to the learned counsel for the applicant.

Order Date :- 25.7.2022

Masarrat

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