Shankar Verma And Others vs State Of U.P.
2022 Latest Caselaw 6500 ALL

Citation : 2022 Latest Caselaw 6500 ALL
Judgement Date : 11 July, 2022

Allahabad High Court

Shankar Verma And Others vs State Of U.P. on 11 July, 2022

Bench: Kaushal Jayendra Thaker, Ajai Tyagi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL APPEAL No. - 749 of 2013
 

 
Appellant :- Shankar Verma And Others
 
Respondent :- State of U.P.
 
Counsel for Appellant :- Shri Kant Mishra,Ashish Kumar Sinha,Dileep Kumar,Mahesh Prasad Yadav,P.K. Singh,Pawan Kumar Yadav,Rajrshi Gupta,Rama Shankar Mishra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Hon'ble Ajai Tyagi,J.

Heard Sri Mahesh Prasad, learned counsel for the appellant and learned A.G.A. for the State. Name of other Advocates whose name are shown for the appellant be deleted.

Arguments concluded.

List for pronouncement of judgment on 20.7.2022.

Order Date :- 11.7.2022

DKS

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