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Musharraf Ali And Others vs State Of U.P. And Anr.
2022 Latest Caselaw 22380 ALL

Citation : 2022 Latest Caselaw 22380 ALL
Judgement Date : 21 December, 2022

Allahabad High Court
Musharraf Ali And Others vs State Of U.P. And Anr. on 21 December, 2022
Bench: Syed Aftab Rizvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 88
 

 
Case :- APPLICATION U/S 482 No. - 36618 of 2012
 

 
Applicant :- Musharraf Ali And Others
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- P.K. Srivastava,N.K. Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Murtuza Ali
 

 
Hon'ble Syed Aftab Husain Rizvi,J.

Case is taken up in the revised call. None appears either on behalf of the applicants or opposite party no.2. However, learned A.G.A. for the State is present.

In view of the above, this application is dismissed for want of prosecution.

Interim order dated 31.10.2012 stands vacated.

Certify this judgment to the lower Court immediately.

Order Date :- 21.12.2022

MN/-

 

 

 
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